Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Quality Of Service Of Broadband Service Regulations, 2006 14. The calculations shall be provided based on the percentage of calls answered within 60 seconds and within 90 seconds, averaged over a period of one month.
