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[Section 26]
[Entire Act]
State of Rajasthan - Subsection
Section 26(2) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012
| (a) | a member of the Board nominated by theChairperson | - Convener |
| (b) | two academicians nominated by the President | - Member |
| (c) | two experts of the relevant field nominated bythe Chairperson | - Member |