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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(2)The Controller of Examination, shall be appointed by the Chairperson in the recommendation of a Selection Committee consisting of the following, namely: -
(a) a member of the Board nominated by theChairperson - Convener
(b) two academicians nominated by the President - Member
(c) two experts of the relevant field nominated bythe Chairperson - Member