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State of Rajasthan - Section
Section 26 in Mahatma Jyoti Rao Phoole University, Jaipur, 2012
26. Controller of Examination.
| (a) | a member of the Board nominated by theChairperson | - Convener |
| (b) | two academicians nominated by the President | - Member |
| (c) | two experts of the relevant field nominated bythe Chairperson | - Member |