Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(a) in Quantum University Act, 2016

(a)to provide for instructions in all disciplines pertaining to Technical Education, Higher Education, Medical, Para Medical & Dental Education, Legal Education, Aviation Education, Social Sciences, General Sciences and other areas of education and to make provision for research and for the advancement and dissemination of knowledge;