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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(1)It will abide by the provisions of the Act, Rules and the Regulations framed by the Board and shall faithfully carry out the directions and orders of the Board given to it from time to time.