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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)The Council of Post-graduate Studies shall consist of the following members, namely :-
(a)Dean of Faculty to be nominated by Vice-Chancellor-Chairman.
(b)All Deans of Faculties.
(c)All Deans of Colleges.
(d)Director of Research Services.
(e)Director of Extension Services.