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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 47(2) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(2)On and from the commencement of these regulations, the following circulars issued by the Board shall stand rescinded:
(a)Board's circular ref. no. Cir/IMD/DF/14/2011 dated August 09, 2011;
(b)Board's circular ref. no. Cir/IMD/FII&C/3/2012 dated January 13, 2012;
(c)Board's circular ref. no. Cir/IMD/FII&C/4/2012 dated January 25, 2012;
(d)Board's circular ref. no. Cir/IMD/FII&C/13/2012 dated June 07, 2012;
(e)Board's circular ref. no. Cir/IMD/FII&C/17/2012 dated July 18, 2012;
(f)Board's circular ref. no. Cir/IMD/FII&C/18/2012 dated July 20, 2012;
(g)Board's circular ref. no. Cir/IMD/FII&C/13/2013 dated August 13, 2013.