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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 47(2)(d) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(d)Board's circular ref. no. Cir/IMD/FII&C/13/2012 dated June 07, 2012;