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[Cites 0, Cited by 0] [Section 42(5)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(5)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)the name of the District Panchayat, Panchayat Union, Village Pancha-yat and number of the Ward or Wards;