Section 28 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

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Section 28 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

28. Capital Cost.

(1)The normative capital cost for small hydro projects during first year of Control Period (FY 2013-14) shall be as follows:

Project Size	Capital Cost (Rs. in Lac/ MW)
Below 5 MW	770
5 MW to 25 MW	700

(2)The capital cost for subsequent years shall be determined on the basis of indexation formula as outlined under Regulation 29.