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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(1) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(1)The normative capital cost for small hydro projects during first year of Control Period (FY 2013-14) shall be as follows:
Project Size Capital Cost (Rs. in Lac/ MW)
Below 5 MW 770
5 MW to 25 MW 700