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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(3)(g) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(g)Requirements for students to maintain satisfactory standing in courses and the Vishwavidyalaya, conditions of probation and causes for dismissal;