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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(a) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

(a)
(i)Essential qualifications : a first class degree in Engineering or a first class Post Graduate degree in any branch of Science,
(ii)Desirable qualifications : a Post Graduate degree in any branch of Engineering or a Doctorate in Science or any branch of Engineering;