Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Karnataka - Subsection Section 19(4) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (4)The powers, functions, appointments and the conditions of service of the Directors and Heads of the Schools shall be as prescribed by the regulations.
