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State of Karnataka - Section

Section 19 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

19. Directors and Heads of the Schools.

(1)There shall be a Director of Training, Publication and Supervision of all Schools.
(2)There shall be a Director of Centre for Research, Innovation and Evaluation.
(3)There shall be a Head of the School for each of the Schools in the University.
(4)The powers, functions, appointments and the conditions of service of the Directors and Heads of the Schools shall be as prescribed by the regulations.