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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1) in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

(1)Every licence-granted under this Order shall be valid for one licensing year and may be renewed for a period of one year at a time. If the licence is renewed, such renewal shall be endorsed on the licence.