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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 54(1)(f) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(f)records of approval, notice, entry and cancellation of pledge or hypothecation, as the case may be;