Section 17(1) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010
(1)The information to be provided by the Implementing Agency consequent to the computations undertaken shall include:(a)Approved Basic Network Data and Assumptions, if any;(b)Zonal and nodal transmission charges for the ensuing Application Period;(c)Zonal and nodal transmission losses data for the ensuing Application Period;(d)Schedule of charges payable by each constituent for the ensuing Application Period;(e)YTC detail (Information submitted by the transmission licensees covered under these Regulation and computation by Implementing Agency);(f)Zone wise details of PoC Charges to enable each DIC to see details of transmission lines it is using and whose transmission charges it is sharing;(g)LTA /MTOA and their commencement schedule.]
