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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(10) in The Bangalore Metro Railway (General) Rules, 2011

(10)If a train stops beyond its normal stopping place but with the doors still on the platform, the train operator shall contact the Traffic Controller to take his permission for reversing so as to align the train at proper stopping place and after reversing, the doors may be opened manually and passengers allowed to alight and board.