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State of Rajasthan - Section

Section 105 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

105. Authority to pay halting allowance at a higher rate.

- The Managing Director may authorise the payment of halting allowance at a rate higher than that admissible under Regulation 104 where an employee had to halt at a place which is considered to be specially expensive; provided that this discretion shall not be exercised unless on proof being furnished, the Managing Director is satisfied that the grant of halting allowance at a higher rate is essential to avoid hardship to the employee and provided further that the increase shall not for any day exceed 50% over the rate admissible under Regulation 104.