Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Nagaland - Subsection Section 38(7) in The Global Open University (Nagaland) Act, 2006 (7)Each member shall have one vote and in case of tie, the Presiding Officer shall have an additional casting vote.
