Himachal Pradesh High Court
Brij Bhushan vs . Rajiv Gupta on 21 October, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Brij Bhushan vs. Rajiv Gupta Civil Revision No.66 of 2018 21.10.2022 Present: Mr. Ashok Sood, Senior Advocate with Mr. Khem Raj, Advocate, for the petitioner.
Mr. Janesh Gupta, Advocate, for the respondent.
CMP Nos.144887 & 14889 of 2022 Learned counsel for the non-applicant/respondent prays for and is granted three weeks' time to file reply. List thereafter.
(Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 21/10/2022 20:09:54 :::CIS