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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(d) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(d)The measures taken by the licensee to improve performance in the areas covered by Guaranteed Standards and Licensee's assessment of the targets to be imposed for the ensuing year.