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UT Chandigarh - Section

Section 4 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

4. Power to call a meeting of Institute.

- The President may, at any time, call a meeting of the Institute and shall do so if a requisition for that purpose is presented to him in writing by not less than eleven members specifying the subject of meeting proposed to be called.