Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)Candidates who have undergone a course of training at an Engineering College on Technical Institution must produce the diploma certificate of the institution or a certificate from the Principal or Superintendent of the Institution giving the period devoted in completing the course.