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State of Rajasthan - Section

Section 50 in The Rajasthan Judicial Service Rules, 2010

50. [ Grant of super-time scale to District Judges. [Amended Vide Notification No.F.1DOP/AII/2010,G.S.R.NO.35 dated 10.6.2011.]

- The Officers of the District Judge cadre, who have put in not less than three years service in the selection scale shall be granted super-time scale by the court on the basis of merit after taking into consideration the entire service record to the extent of 10 percent of effective strength of District Judges.]Part-VI Pay, Allowances, Amenities, Advances and Other Financial Benefits.