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Union of India - Section

Section 216 in The Coal Mines Regulations, 2011

216. Precautions regarding moving parts of machinery.

(1)Every winch or windlass shall be provided with a stopper, pawl or other reliable holder.
(2)Every drums, fly-wheel and every other dangerous exposed part of any machinery used as, or forming part of, the equipment in a mine shall be adequately fenced by suitable guards of substantial construction to prevent danger and such guards shall be kept in position while the parts of the machinery are in motion or in use, which may be removed for carrying out any examination, adjustment or repair if adequate precautions are taken.
(3)It shall be the duty of the engineer in charge, the supervisory officials and other authoriSed persons to keep all guarding properly maintained in good condition and in the correct position.
(4)No person shall, or shall be allowed to, repair, adjust, clean or lubricate machinery in motion where there is risk of injury.
(5)No person shall, or shall be allowed to, shift or adjust a driving belt or rope while the machinery is in motion unless a proper mechanical appliance is provided and used for the purpose.
(6)No person in close proximity to moving machinery shall wear, or be permitted to wear, loose outer clothing.
(7)No unauthorised person shall enter any engine room or in any way interfere with the engine.