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State of Tamilnadu - Section

Section 71 in The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Services under the State) Act, 1993

71. Latin Catholics (in Kanniyakumari District and Shencottah Taluk of Tirunelveli-Kattabomman District).