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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in Life Insurance Corporation of India (Staff) Regulations, 1960

(1)No employee shall, except with the sanction of the Chairman, accept or permit his wife or any other member of his family to accept from any person any gift of more than a trifling value.