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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007

(4)The Executive Engineer (Rural Development and Panchayat Raj) shall super-check at least in three important stages of construction of buildings and bridges costing more than rupees fifty lakhs in the District in each financial year and shall super- check at least ten per cent of the works check-measured by Assistant Executive Engineer (Rural Development) and Assistant Executive Engineer (Roads and Bridges) separately in every financial year.]