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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(a) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(a)an order of the Director refusing to grant or renew a licence or cancelling or suspending a licence under this Act; or