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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(1)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)the normative annual capacity utilisation factor specified under Chapter-V of these Regulations for the small hydro projects or the annual capacity utilisation factor worked out on the basis of data for 75% dependable year as per the approved/concurred Detailed Project Report, whichever is higher;