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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(55) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(55)"garage public" means a building or portion thereof designed other than as a private garage, operated for gain, designed and / or used for repairing, servicing, using, selling or storing or parking motor driven or other vehicles;