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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3)(c) in Statutes of the Jodhpur National University, Jodhpur, 2010

(c)to lay down norms relating to acquisition, from time to time, of books, journals, newspapers and other teaching and research materials, and their display and storage.