Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 64] [Entire Act] Union of India - Section Section 105 in Finance Act, 1999 105. Amendment of section 47. - In section 47 of the Customs Act, in sub-section (2), for the words "within seven days", the words "within two days, excluding holidays," shall be substituted.
