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State of Rajasthan - Section

Section 35 in Rajasthan Para-medical Council Regulations, 2014

35. Conduct of Examinations.

(1)The Council shall appoint observer for the theory and practical examinations and shall issue such instructions, as may be necessary for the smooth conduct of the theory and practical examinations.
(2)Copies of question papers shall be printed or cyclostyled at such time as may be determined in each case by the Registrar.
(3)The Registrar of the Council shall send examination material before the commencement of examinations to the Superintendent of each examination centre.
(4)The Registrar shall issue such general instructions, approved in this behalf by the Council, for the guidance of examiners as considered necessary for the proper discharge of their duties and shall prescribe suitable forms for the recording of the marks obtaining by the, examinees.
(5)Invigilators at examination centres of the Council shall be appointed by the Superintendent of examination centre with the consent of the council.
(6)The Registrar shall appoint a Superintendent for each examination centre.
(7)Such other staff, which may be required for the conduct of examination, shall be appointed by the Centre Superintendent and a copy of such appointment order shall be sent to Registrar.