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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4) in Rajasthan Para-medical Council Regulations, 2014

(4)The Registrar shall issue such general instructions, approved in this behalf by the Council, for the guidance of examiners as considered necessary for the proper discharge of their duties and shall prescribe suitable forms for the recording of the marks obtaining by the, examinees.