Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(1) in The Jammu and Kashmir State Town Planning Act, 1963

(1)The Jammu and Kashmir Town Planning Act, Svt. 1997 is hereby repealed.