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[Cites 0, Cited by 0] [Section 9(17)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(17)(iv) in University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018

(iv)Express free and frank opinion by participation at professional meetings, seminars, conferences etc., towards the contribution of knowledge;