Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(61) in Tamil Nadu Combined Development and Building Rules, 2019 (61)"Layout" means laying out and division of land into plots exceeding eight in number, for various uses with introduction of new road or roads for public uses;
