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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(x) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(x)Certificate/documents in support of all the above details from the Owner/Client for whom the project (s) were promoted are to be enclosed.