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Union of India - Section

Section 26 in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

26. Power to relax.

- The Commission may, when it considers necessary or expedient to do so and for reasons to be recorded in writing amend, vary, relax or depart from any of the provisions of these regulations, with or without public hearing as deemed fit.ANNEXURE "A"Application Form For Grant Of Transmission LicenseDetails of the Project for which Transmission license has been sought:
(a)Line Name:
Voltage Class:Length in Kms:Circuit (S/C or D/C):
(b)Substation Name:
Voltage Level(s) :Transformer (Nos. and MVA capacity) :Shunt Reactor (Nos. and MVAR capacity) :Static Var compensator (Nos. and MVAR capacity):No. of bays :Particulars of the Applicant
(i)Name of the Applicant :
(ii)Address :
(iii)Name, Designation & Address of the Contact Person :
(iv)Contact Tel. No. :
(v)Fax No. :
(vi)Email/address :
(vii)Place of Incorporation/Registration : 47
(viii)Year of Incorporation/Registration :
(ix)Following documents are to be enclosed:
(a)Certificate of registration
(b)Original Power of Attorney of the signatory to commit the Applicant or its promoter
(c)Details of income tax registration:
(d)Details of import license,if any.
Past experience of the applicant[To be filled in by the applicant or by each participant separately in case of JVC/ consortium (As applicable)]
(i)Name & Address of Transmission and/or Distribution project(s) developed :
(ii)Brief description of project (s) developed :
(iii)Name, Designation & Address of Reference person in respect of the project(s) developed:
Contact Tel. No. :Fax No. :
(iv)Name & Address of the Client company(s) for whom the project(s) were developed :
(v)Name, Designation & Address of Reference person of Client Co (s) :
Contact Tel. No. :Fax No. :
(vi)Broad scope of the applicant in above project (s) :
(vii)Name & Type of the company in whose name the project (s) has/have been promoted :
(viii)Date of commencement of construction
(a)Schedule date :
(b)Actual date :
Date of Commissioning
(a)Schedule date :
(b)Actual date :
Date of Commercial Operation
(a)Schedule date :
(b)Actual date :
(ix)Completed Cost of project(s) Developed (in equivalent Indian Rupees - conversion to be done at the rate of exchange prevailing at the time of equity infusion/loan draw in foreign currency) :
Means of Finance (Brief details) :Debt (%) :Equity (%) :
(x)Certificate/documents in support of all the above details from the Owner/Client for whom the project (s) were promoted are to be enclosed.
(xi)We hereby certify that we are a Power Utility owning & maintaining transmission lines of 220 KV or higher voltage level. Details of all the transmission lines & sub-stations of 220 KV or higher voltage level owned & maintained by us are given below (As applicable):
Sl. No. Name of Line S/C or D/C Voltage Level Line length in Kms. Name of State/Country where line is located
1.          
2.          
3.          
4.          
Sl. No. Name of Sub-station No. of Transformers, Bays, reactors etc. Voltage Level MVA or MVAR Name of State/ Country where sub-station is located
1.          
2.          
3.          
4.          
Details of Financial Data of Applicant-[To be filled in by applicant or by each participant separately in case of JVC/ consortium (As applicable)]
(i)Net worth (in equivalent Indian Rupees-conversion to be done at the rate of exchange prevailing at the end of each year) for immediate past (5) five financial years. (Specify financial year as applicable)
(DD/MM/YY) to (DD/MM/YY)In Home Exchange In equivalent Currency rate used Indian Rs.
(a)Year 1( ) to ( ) ...............................
(b)Year 2( ) to ( ) ...............................
(c)Year 3( ) to ( ) ...............................
(d)Year 4( ) to ( ) ...............................
(e)Year 5( ) to ( ) ...............................
(f)Copies of Annual Reports or certified audited results to be enclosed in support of above.
(ii)Annual Turnover (in equivalent Indian Rupees - conversion to be done at the rate of exchange prevailing at the end of each year) for immediate past (5) five financial years. (Specify financial year as applicable)
(DD/MM/YY) to (DD/MM/YY)In Home Exchange In equivalent Currency rate used Indian Rs.
(a)Year 1( ) to ( ) ...................................
(b)Year 2( ) to ( ) ...................................
(c)Year 3( ) to ( ) ...................................
(d)Year 4( ) to ( ) ...................................
(e)Year 5( ) to ( ) ...................................
(f)Average of above 5 years =
(g)Copies of Annual Reports or certified audited results to be enclosed in support of above.
(iii)List of documents in support of above:
Name of document
(a).............
(b).............
(c).............
(d).............
(iv)
(A)Whether Applicant himself shall be financing the Yes/No said Transmission Line fully on its own balance sheet
(B)If, Yes, Proposed Equity from the Applicant/its promoter
(a)Amount (approx.) :
(b)Percentage of total equity (approx.) :.......%
(v)In case the Applicant proposes to tie up with some other Agency then name & address of each such Financing Agency
(A)Name, designation & Address of reference :
person of the other Agency
(B)Contact Tel. No. Fax No. :
(C)Email/address :
(D)Proposed Equity from the other Agency
(a)Amount (approx.) :
(b)Percentage of total equity (approx.) :.......%
(c)Currency in which the equity is proposed :
(E)Consent letter of the other Agency to associate with the Applicant for the above to be enclosed.
(vi)Nature of proposed tie-up between Applicant and the other agency.
(vii)Details of debt proposed for the Project:
(A)Details of Lenders:
(B)Details of Loan packages indicating the loan amount, currency, Term of loan, interest rate, up-front fees, Commitment charges etc.
(C)Whether any guarantees are being sought for the loans from any agency.
(Necessary approvals of Ministry of Finance, GoI will be obtained at an appropriate time and forwarded to Central Transmission Utility/Commission)
(viii)Whether Applicant himself shall be executing the scope related to an EPC Contract :
(ix)In case Applicant proposes to employ some :
EPC contractor or other contractor(s) then Name & address of such contractor(s)
(a)Name, designation & address of Reference person of Contractor(s) :
(b)
(i)Contact Tel. No. :
(ii)Fax No. :
(c)E Mail/address :
(d)Consent letter of contractor(s) to associate with the applicant for the above to be enclosed
(x)Nature of proposed tie-up between applicant and the Contractor(s) :
(xi)Organisational & Managerial Capability of Applicant:
(Applicant is required to enclose proof of their Organisational & Managerial Capability in form of proposed organisational structure & curricula vitae of various Executing Personnel proposed for this Project.)
(xii)Approach & Methodology:
(Applicant is required to describe Approach & Methodology for establishment of the transmission system as proposed by the applicant.)(Signature of Applicant)Dated : atCertificate By Central Transmission Utility