Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Jammu-Kashmir - Subsection Section 103(a) in Jammu and Kashmir Panchayati Raj Rules, 1996 (a)the date for holding elections and shall notify the date on all members of the Panchayat and other voters accordingly.
