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State of Andhra Pradesh - Section

Section 57 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

57. Repeal and savings -

(1)The Andhra Pradesh Fisheries University Ordinance, 2020 (Ordinance 15 of 2020), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.SCHEUDLE(see Section1(4) )INSTITUTIONS AND ASSETS PROPOSED TO BE TRANSFERRED FROM SRI VENKATESWARA VETERINARY UNIVERSITY
(A)Colleges: