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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.SCHEUDLE(see Section1(4) )INSTITUTIONS AND ASSETS PROPOSED TO BE TRANSFERRED FROM SRI VENKATESWARA VETERINARY UNIVERSITY
(A)Colleges: