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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2) in The U.P. Consolidation Lekhpals Service Rules, 1978

(2)the second efficiency bar unless he is found to have worked steadily and to the best of his ability, he is found punctual, dutiful and alert in the performance of his duties, he possessed executive tact and can undertake touring in rural areas and perform the work assigned to him within the specified time and unless his integrity is certified.