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State of Uttar Pradesh - Section

Section 22 in The U.P. Consolidation Lekhpals Service Rules, 1978

22. Criteria for crossing Efficiency Bar.

- No Consolidation Lekhpal shall be allowed to cross-
(1)the first efficiency bar unless he has worked steadily and to the best of his ability, his work and conduct are found to be satisfactory and unless his integrity is certified, and
(2)the second efficiency bar unless he is found to have worked steadily and to the best of his ability, he is found punctual, dutiful and alert in the performance of his duties, he possessed executive tact and can undertake touring in rural areas and perform the work assigned to him within the specified time and unless his integrity is certified.