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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(1)Before the first day of December in each financial year, the Board shall prepare and forward -
(i)a programme;
(ii)a budget for the next financial year;
(iii)a schedule of the staff of officers and servants already employed and to be employed during the next financial year;
to the State Government in such form as may be prescribed.