Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(1)(iii) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (iii)a schedule of the staff of officers and servants already employed and to be employed during the next financial year;