Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(11)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(11)(b) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(b)For work places in which the number of employees employed does not exceed 50, each first-aid box shall contain the following equipments :-